Orissa High Court
In Re: Deaths Of Sanitation Workers vs Chief Secretary And Others .... ... on 16 August, 2022
Author: Chittaranjan Dash
Bench: Chittaranjan Dash
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C). No. 14589 of 2021
In Re: Deaths of Sanitation Workers .... Petitioners
Mr. B.P. Tripathy, Amicus Curiae
Ms. Pami Rath, Amicus Curiae
-versus-
Chief Secretary and others .... Opposite Parties
Mr. P.K. Muduli, AGA
Mr. P. Mohanty, Advocate
Mr. B.P. Pradhan, Advocate
CORAM:
THE CHIEF JUSTICE
JUSTICE CHITTARANJAN DASH
ORDER
Order No. 16.08.2022
06. At the request of Mr. P.K. Muduli, learned Additional Government Advocate for the State, who wants time to obtain fresh copies of the affidavits of the WATCO, list on 30th August, 2022.
(Dr. S. Muralidhar) Chief Justice (Chittaranjan Dash) Judge S. Behera