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[Cites 0, Cited by 0] [Section 9(11)] [Section 9] [Entire Act]

State of Jharkhand - Subsection

Section 9(11)(b) in The Bihar Consolidation of Holdings and Prevention of Fragmentation Rules, 1958

(b)the encumbrance attached to a holding , the amount, name of the person in whose favour the encumbrance exists and the nature and terms of the encumbrances.