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[Cites 0, Cited by 1] [Section 4(3)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(3)(o) in The National Institute Of Pharmaceutical Education And Research Act,1998

(o)three Members of Parliament, two from Lok Sabha to be nominated by the Speaker of Lok Sabha and one from Rajya Sabha to be nominated by the Chairman of Rajya Sabha.