Delhi High Court - Orders
International Management Group (Uk) ... vs Commissioner Of Income Tax-2, ... on 20 October, 2022
Author: Manmohan
Bench: Manmohan, Manmeet Pritam Singh Arora
$~3 to 10
* IN THE HIGH COURT OF DELHI AT NEW DELHI
3
+ ITA 218/2017
INTERNATIONAL MANAGEMENT
GROUP (UK) LIMITED ..... Appellant
Through: Mr.Prakash Kumar, Advocate.
versus
COMMISSIONER OF INCOME TAX-2, INTERNATIONAL
TAXATION, NEW DELHI ..... Respondent
Through: Mr.Kunal Sharma, Senior Standing
Counsel for Revenue along with
Mr.Zehra Khan, Junior Standing
Counsel for Revenue and Mr.Shray
Nargotra, Advocate.
4
+ ITA 1013/2018
INTERNATIONAL MANAGEMENT
GROUP (UK) LIMITED ..... Appellant
Through: Mr.Prakash Kumar, Advocate.
versus
COMMISSIONER OF INCOME TAX-2 INTERNATIONAL
TAXATION, NEW DELHI ..... Respondent
Through: Mr.Kunal Sharma, Senior Standing
Counsel for Revenue along with
Mr.Zehra Khan, Junior Standing
Counsel for Revenue and Mr.Shray
Nargotra, Advocate.
5
+ ITA 1055/2018 & CM APPL. 39562/2018
INTERNATIONAL MANAGEMENT
GROUP (UK) LIMITED ..... Appellant
Through: Mr.Prakash Kumar, Advocate.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:27.10.2022
16:51:29
versus
COMMISSIONER OF INCOME TAX-2, INTERNATIONAL
TAXATION, NEW DELHI ..... Respondent
Through: Mr.Kunal Sharma, Senior Standing
Counsel for Revenue along with
Mr.Zehra Khan, Junior Standing
Counsel for Revenue and Mr.Shray
Nargotra, Advocate.
6
+ ITA 986/2018
INTERNATIONAL MANAGEMENT
GROUP (UK) LIMITED ..... Appellant
Through: Mr.Prakash Kumar, Advocate.
versus
COMMISSIONER OF INCOME TAX-2 INTERNATIONAL
TAXATION, NEW DELHI ..... Respondent
Through: Mr.Kunal Sharma, Senior Standing
Counsel for Revenue along with
Mr.Zehra Khan, Junior Standing
Counsel for Revenue and Mr.Shray
Nargotra, Advocate.
7
+ ITA 993/2018
INTERNATIONAL MANAGEMENT
GROUP (UK) LIMITED ..... Appellant
Through: Mr.Prakash Kumar, Advocate.
versus
COMMISSIONER OF INCOME TAX-2, INTERNATIONAL
TAXATION, NEW DELHI ..... Respondent
Through: Mr.Kunal Sharma, Senior Standing
Counsel for Revenue along with
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:27.10.2022
16:51:29
Mr.Zehra Khan, Junior Standing
Counsel for Revenue and Mr.Shray
Nargotra, Advocate.
8
+ ITA 381/2019 & C.M.No.17648/2019
INTERNATIONAL MANAGEMENT GROUP (UK) LIMITED
..... Appellant
Through: Mr.Prakash Kumar with Ms.Rashmi
Singh, Advocates.
versus
COMMISSIONER OF INCOME TAX -2 INTERNATIONAL
TAXATION, NEW DELHI ..... Respondent
Through: Mr.Kunal Sharma, Senior Standing
Counsel for Revenue along with
Mr.Zehra Khan, Junior Standing
Counsel for Revenue and Mr.Shray
Nargotra, Advocate.
9
+ ITA 997/2019
INTERNATIONAL MANAGEMENT GROUP (UK) LIMITED
..... Appellant
Through: Mr.Prakash Kumar with Ms.Rashmi
Singh, Advocates.
versus
COMMISSIONER OF INCOME TAX-2, INTERNATONAL
TAXATION, NEW DELHI ..... Respondent
Through: Mr.Kunal Sharma, Senior Standing
Counsel for Revenue along with
Mr.Zehra Khan, Junior Standing
Counsel for Revenue and Mr.Shray
Nargotra, Advocate.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:27.10.2022
16:51:29
10
+ ITA 175/2021 & C.M.No.45210/2021
INTERNATIONAL MANAGEMENT GROUP (UK) LIMITED
..... Appellant
Through: Mr.Prakash Kumar with Ms.Rashmi
Singh, Advocates.
versus
COMMISSIONER OF INCOME TAX-2 INTERNATIONAL
TAXATION, NEW DELHI ..... Respondent
Through: Mr.Kunal Sharma, Senior Standing
Counsel for Revenue along with
Mr.Zehra Khan, Junior Standing
Counsel for Revenue and Mr.Shray
Nargotra, Advocate.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 20.10.2022 At the request of learned counsel for the Appellant, adjourned to 16th May, 2023.
MANMOHAN, J MANMEET PRITAM SINGH ARORA, J OCTOBER 20, 2022 j Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:27.10.2022 16:51:29