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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(i) in Tamil Nadu Legislative Assembly (Medical Attendance and Treatment) Rules, 1964

(i)[ accommodation in "A" Class wards or "B" Class wards whichever is available at the time of admission in the hospitals maintained by the State Government free of charge; [Vide G.O. Ms. No. 1456, Public (Legislature Wing), dated the 1st September 1989.]