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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Bombay Presidency - Subsection

Section 3(2) in The Bombay Nursing Council (Reorganisation) Order, 1962.

(2)The members of the Council established under Clause (b) or Clause (c) of sub-paragraph (1) shall hold office for a period of two years or until a new Council is duly established by the State Government concerned for its area under Section 3 of the Act, whichever is earlier.