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[Cites 0, Cited by 0] [Section 241(2)] [Section 241] [Entire Act]

Union of India - Subsection

Section 241(2)(b) in The Building And Other Construction Workers '(Regulation Of Employment And Conditions Of Service) Central Rules, 1998

(b)issue a service certificate to each of such building worker in Form XXIV annexed to these rules to such building workers on termination of his service on account of completion of such work or for any other reason;