Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Punjab - Subsection

Section 22(2)(j) in The Punjab State Council for Agricultural Education Act, 2017

(j)the period of notice to be given to the members of a committee regarding the dates fixed for meetings and the agenda for the same;