Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 42] [Entire Act] State of Punjab - Subsection Section 42(3) in The Pepsu Court of Wards Act, 2008 (3)In the definition of legal remuneration contained in section 161 of the Indian Penal Code, the word "Government" shall, for the purposes of this section, be deemed to include the Court of Wards.
