Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 5] [Section 6] [Entire Act]

State of Maharashtra - Subsection

Section 6(xii) in Maharashtra Court-fees Act.

(xii)In the following suits between landlord and tenant:-