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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 17(1)(ii) in Securities And Exchange Board Of India (Venture Capital Funds) Regulations, 1996

(ii)the minimum amount to be raised for each scheme and the provision for refund of monies to investor in the event of non-receipt of minimum amount;