Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 121] [Entire Act] State of Rajasthan - Subsection Section 121(6) in Rajasthan Panchayati Raj Act, 1994 (6)The Chairperson of such Committee shall be the Pramukh of the Zila Parishad concerned.
