Karnataka High Court
The Management Of Ryan International ... vs Sri. Rajanna N on 3 February, 2017
Bench: Chief Justice, R.B Budihal
1
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 3RD DAY OF FEBRUARY, 2017
PRESENT
THE HON'BLE MR. SUBHRO KAMAL MUKHERJEE,
CHIEF JUSTICE
AND
THE HON'BLE MR. JUSTICE BUDIHAL R.B.
WRIT APPEAL NO.4281 OF 2016 (L-TER) &
WRIT APPEAL NOS.8 TO 53 OF 2017 (L-TER)
IN WRIT APPEAL NO.4281 OF 2016
BETWEEN:
THE MANAGEMENT OF RYAN
INTERNATIONAL SCHOOL
BEHIND HINDUSTAN LEVER LTD.,
OPP: TO AECS LAYOUT
KUNDALAHALLI, M.H. COLONY
BANGALORE-560 037
REP BY ITS AUTHORISED MANAGER
MR. NARAYANAN HEGDE
S/O KOLLAYYA
AGED ABOUT 44 YEARS
... APPELLANT
(BY SRI B.M. SHYAM PRASAD, SENIOR COUNSEL A/W
SRI JOSEPH ANILKUMAR A., ADVOCATE)
2
AND:
1. SRI. RAJANNA N
AGED ABOUT 45 YEARS,
S/O. T. NARAYANAPPA,
NEAR ANJANEYA TEMPLE STREET,
IMMADIHALLI,
WHITEFIELD POST,
BANGALORE-560 066.
2. M/S. INFANT TRAVELS LTD
NO. 5 SUBEDAR GARDEN, SREE KRISHNA TEMPLE
ROAD STAGE-1
INDIRANAGAR 2ND STAGE
BANGALORE-560038
REP. BY ITS MANAGING DIRECTOR
... RESPONDENTS
IN WRIT APPEAL NO.8 OF 2017
BETWEEN:
THE MANAGEMENT OF RYAN
INTERNATIONAL SCHOOL
BEHIND HINDUSTAN LEVER LTD.,
OPP: TO AECS LAYOUT
KUNDALAHALLI,
M.H. COLONY
BANGALORE-560 037
REP BY ITS AUTHORISED MANAGER
MR. NARAYANAN HEGDE
S/O KOLLAYYA
AGED ABOUT 44 YEARS
... APPELLANT
(BY SRI B.M. SHYAM PRASAD, SENIOR COUNSEL A/W
SRI JOSEPH ANILKUMAR A., ADVOCATE)
3
AND:
1 SRI. RADHA KRISHNA CHARI
AGED ABOUT 45 YEARS
S/O GOPALACHARI
NO. 77, GANDHIPURAM
WHITEFIELD
BANGALORE-66
2 M/S. INFANT TRAVELS LTD
NO. 5 SUBEDAR GARDEN,
SREE KRISHNA TEMPLE ROAD STAGE-1
INDIRANAGAR 2ND STAGE
BANGALORE-560038
REP. BY ITS MANAGING DIRECTOR
... RESPONDENTS
IN WRIT APPEAL NO.9 OF 2017
BETWEEN:
THE MANAGEMENT OF RYAN
INTERNATIONAL SCHOOL
BEHIND HINDUSTAN LEVER LTD.,
OPP: TO AECS LAYOUT
KUNDALAHALLI,
M.H. COLONY
BANGALORE-560 037
REP BY ITS MANAGER
... APPELLANT
(BY SRI B.M. SHYAM PRASAD, SENIOR COUNSEL A/W
SRI JOSEPH ANILKUMAR A., ADVOCATE)
4
AND:
1 RAJU. M
AGED ABOUT 54 YEARS,
S/O M. MUNIYAPPA,
R/A IMMADIHALLI,
WHITEFIELD POST
BANGALORE-560066
2 M/S. INFANT TRAVELS LTD
NO. 5 SUBEDAR GARDEN,
SREE KRISHNA TEMPLE ROAD STAGE-1
INDIRANAGAR 2ND STAGE
BANGALORE-560038
REP. BY ITS MANAGING DIRECTOR
... RESPONDENTS
IN WRIT APPEAL NO.10 OF 2017
BETWEEN:
THE MANAGEMENT OF RYAN
INTERNATIONAL SCHOOL
BEHIND HINDUSTAN LEVER LTD.,
OPP: TO AECS LAYOUT
KUNDALAHALLI,
M.H. COLONY
BANGALORE-560 037
REP BY ITS MANAGER
... APPELLANT
(BY SRI B.M. SHYAM PRASAD, SENIOR COUNSEL A/W
SRI JOSEPH ANILKUMAR A., ADVOCATE)
5
AND:
1 CHIKKEGOWDA
AGED ABOUT 48 YEARS,
S/O BAYYANNA
R/A IMMADIHALLI,
WHITEFIELD POST,
BANGALORE-560066
2 M/S. INFANT TRAVELS LTD
NO. 5 SUBEDAR GARDEN,
SREE KRISHNA TEMPLE ROAD STAGE-1
INDIRANAGAR 2ND STAGE
BANGALORE-560038
REP. BY ITS MANAGING DIRECTOR
... RESPONDENTS
IN WRIT APPEAL NO.11 OF 2017
BETWEEN:
THE MANAGEMENT OF RYAN
INTERNATIONAL SCHOOL
BEHIND HINDUSTAN LEVER LTD.,
OPP: TO AECS LAYOUT
KUNDALAHALLI,
M.H. COLONY
BANGALORE-560 037
REP BY ITS MANAGER
... APPELLANT
(BY SRI B.M. SHYAM PRASAD, SENIOR COUNSEL A/W
SRI JOSEPH ANILKUMAR A., ADVOCATE)
6
AND:
1 CHANDRASHEKAR
AGED ABOUT 50 YEARS,
S/O ALWAR NAIDU,
R/A NO. 321, 6TH CROSS,
GANDHIPURAM, IMMADIHALLI,
WHITEFIELD POST,
BANGALORE-560066
2 M/S. INFANT TRAVELS LTD
NO. 5 SUBEDAR GARDEN,
SREE KRISHNA TEMPLE ROAD STAGE-1
INDIRANAGAR 2ND STAGE
BANGALORE-560038
REP. BY ITS MANAGING DIRECTOR
... RESPONDENTS
IN WRIT APPEAL NO.12 OF 2017
BETWEEN:
THE MANAGEMENT OF RYAN
INTERNATIONAL SCHOOL
BEHIND HINDUSTAN LEVER LTD.,
OPP: TO AECS LAYOUT
KUNDALAHALLI,
M.H. COLONY
BANGALORE-560 037
REP BY ITS MANAGER
... APPELLANT
(BY SRI B.M. SHYAM PRASAD, SENIOR COUNSEL A/W
SRI JOSEPH ANILKUMAR A., ADVOCATE)
7
AND:
1 PRATAP KUMAR
AGED ABOUT 44 YEARS,
S/O R. BALARAJ,
GANDHIPURAM,
WHITEFIELD POST,
BENGALURU-560 066.
2 M/S. INFANT TRAVELS LTD
NO. 5 SUBEDAR GARDEN,
SREE KRISHNA TEMPLE ROAD STAGE-1
INDIRANAGAR 2ND STAGE
BANGALORE-560038
REP. BY ITS MANAGING DIRECTOR
... RESPONDENTS
IN WRIT APPEAL NO.13 OF 2017
BETWEEN:
THE MANAGEMENT OF RYAN
INTERNATIONAL SCHOOL
BEHIND HINDUSTAN LEVER LTD.,
OPP: TO AECS LAYOUT
KUNDALAHALLI,
M.H. COLONY
BANGALORE-560 037
REP BY ITS MANAGER
... APPELLANT
(BY SRI B.M. SHYAM PRASAD, SENIOR COUNSEL A/W
SRI JOSEPH ANILKUMAR A., ADVOCATE)
8
AND:
1 RAJU K
AGED ABOUT 35 YEARS,
S/O KRISHNAPPA,
R/AT PLATTANDUR AGRAHARA,
WHITEFIELD POST,
BANGALORE-560 066.
2 M/S. INFANT TRAVELS LTD
NO. 5 SUBEDAR GARDEN,
SREE KRISHNA TEMPLE ROAD STAGE-1
INDIRANAGAR 2ND STAGE
BANGALORE-560038
REP. BY ITS MANAGING DIRECTOR
... RESPONDENTS
IN WRIT APPEAL NO.14 OF 2017
BETWEEN:
THE MANAGEMENT OF RYAN
INTERNATIONAL SCHOOL
BEHIND HINDUSTAN LEVER LTD.,
OPP: TO AECS LAYOUT
KUNDALAHALLI,
M.H. COLONY
BANGALORE-560 037
REP BY ITS MANAGER
... APPELLANT
(BY SRI B.M. SHYAM PRASAD, SENIOR COUNSEL A/W
SRI JOSEPH ANILKUMAR A., ADVOCATE)
9
AND:
1 RAVIKUMAR L
AGED ABOUT 56 YEARS,
S/O G. LAKSHMAN RAO,
C/O KRISHNEGOWDA COMPOUND,
R/AT HAGADUR, IMMADIHALLI,
WHITEFIELD POST, BANGALORE-560 066.
2 M/S. INFANT TRAVELS LTD
NO. 5 SUBEDAR GARDEN,
SREE KRISHNA TEMPLE ROAD STAGE-1
INDIRANAGAR 2ND STAGE
BANGALORE-560038
REP. BY ITS MANAGING DIRECTOR
... RESPONDENTS
IN WRIT APPEAL NO.15 OF 2017
BETWEEN:
THE MANAGEMENT OF RYAN
INTERNATIONAL SCHOOL
BEHIND HINDUSTAN LEVER LTD.,
OPP: TO AECS LAYOUT
KUNDALAHALLI,
M.H. COLONY
BANGALORE-560 037
REP BY ITS MANAGER
... APPELLANT
(BY SRI B.M. SHYAM PRASAD, SENIOR COUNSEL A/W
SRI JOSEPH ANILKUMAR A., ADVOCATE)
10
AND:
1 A.N. MUNIRAJ
AGED ABOUT 43 YEARS,
S/O NARAYANAPPA,
R/AT:PLATTANDUR AGRAHARA,
IMMADIHALLI, WHITEFIELD POST,
BANGALORE-560 066.
2 M/S. INFANT TRAVELS LTD
NO. 5 SUBEDAR GARDEN,
SREE KRISHNA TEMPLE ROAD STAGE-1
INDIRANAGAR 2ND STAGE
BANGALORE-560038
REP. BY ITS MANAGING DIRECTOR
... RESPONDENTS
IN WRIT APPEAL NO.16 OF 2017
BETWEEN:
THE MANAGEMENT OF RYAN
INTERNATIONAL SCHOOL
BEHIND HINDUSTAN LEVER LTD.,
OPP: TO AECS LAYOUT
KUNDALAHALLI,
M.H. COLONY
BANGALORE-560 037
REP BY ITS MANAGER
... APPELLANT
(BY SRI B.M. SHYAM PRASAD, SENIOR COUNSEL A/W
SRI JOSEPH ANILKUMAR A., ADVOCATE)
11
AND:
1 PRAKASH V
AGED ABOUT 30 YEARS,
S/O VENKATAPPA,
R/AT ONTIMANE, GOLLARAHATTI ROAD,
BANGALORE-560 066.
2 M/S. INFANT TRAVELS LTD
NO. 5 SUBEDAR GARDEN,
SREE KRISHNA TEMPLE ROAD STAGE-1
INDIRANAGAR 2ND STAGE
BANGALORE-560038
REP. BY ITS MANAGING DIRECTOR
... RESPONDENTS
IN WRIT APPEAL NO.17 OF 2017
BETWEEN:
THE MANAGEMENT OF RYAN
INTERNATIONAL SCHOOL
BEHIND HINDUSTAN LEVER LTD.,
OPP: TO AECS LAYOUT
KUNDALAHALLI,
M.H. COLONY
BANGALORE-560 037
REP BY ITS MANAGER
... APPELLANT
(BY SRI B.M. SHYAM PRASAD, SENIOR COUNSEL A/W
SRI JOSEPH ANILKUMAR A., ADVOCATE)
12
AND:
1 PRAKASH K
AGED ABOUT 40 YEARS,
S/O KULLATAPPA,
R/AT:DUNNASANDRA,
SOMETAHALLI, HOSAKOTE TALUK,
BANGALORE-560 067.
2 M/S. INFANT TRAVELS LTD
NO. 5 SUBEDAR GARDEN,
SREE KRISHNA TEMPLE ROAD STAGE-1
INDIRANAGAR 2ND STAGE
BANGALORE-560038
REP. BY ITS MANAGING DIRECTOR
... RESPONDENTS
IN WRIT APPEAL NO.18 OF 2017
BETWEEN:
THE MANAGEMENT OF RYAN
INTERNATIONAL SCHOOL
BEHIND HINDUSTAN LEVER LTD.,
OPP: TO AECS LAYOUT
KUNDALAHALLI,
M.H. COLONY
BANGALORE-560 037
REP BY ITS MANAGER
... APPELLANT
(BY SRI B.M. SHYAM PRASAD, SENIOR COUNSEL A/W
SRI JOSEPH ANILKUMAR A., ADVOCATE)
13
AND:
1 NINGA RAJU
AGED ABOUT 37 YEARS,
S/O NINGEGOWDA,
R/AT BELTUR COLONY,
KADUGODI POST,
BANGALORE-560 067.
2 M/S. INFANT TRAVELS LTD
NO. 5 SUBEDAR GARDEN,
SREE KRISHNA TEMPLE ROAD STAGE-1
INDIRANAGAR 2ND STAGE
BANGALORE-560038
REP. BY ITS MANAGING DIRECTOR
... RESPONDENTS
IN WRIT APPEAL NO.19 OF 2017
BETWEEN:
THE MANAGEMENT OF RYAN
INTERNATIONAL SCHOOL
BEHIND HINDUSTAN LEVER LTD.,
OPP: TO AECS LAYOUT
KUNDALAHALLI,
M.H. COLONY
BANGALORE-560 037
REP BY ITS MANAGER
... APPELLANT
(BY SRI B.M. SHYAM PRASAD, SENIOR COUNSEL A/W
SRI JOSEPH ANILKUMAR A., ADVOCATE)
14
AND:
1 RAJASHEKAR.K
AGED ABOUT 40 YEARS,
S/O KRISHNAPPA,
R/AT NEAR DHARMASWAMY TEMPLE,
NEAR GOVT. HIGH SCHOOL, VARTHUR,
BANGALORE EAST-560 087.
2 M/S. INFANT TRAVELS LTD
NO. 5 SUBEDAR GARDEN,
SREE KRISHNA TEMPLE ROAD STAGE-1
INDIRANAGAR 2ND STAGE
BANGALORE-560038
REP. BY ITS MANAGING DIRECTOR
... RESPONDENTS
IN WRIT APPEAL NO.20 OF 2017
BETWEEN:
THE MANAGEMENT OF RYAN
INTERNATIONAL SCHOOL
BEHIND HINDUSTAN LEVER LTD.,
OPP: TO AECS LAYOUT
KUNDALAHALLI,
M.H. COLONY
BANGALORE-560 037
REP BY ITS MANAGER
... APPELLANT
(BY SRI B.M. SHYAM PRASAD, SENIOR COUNSEL A/W
SRI JOSEPH ANILKUMAR A., ADVOCATE)
15
AND:
1 K. ANAND
AGED ABOUT 40 YEARS,
S/O KRISHNAPPA,
R/AT:IMMADIHALLI,
WHITEFIELD POST,
BANGALORE-560 066.
2 M/S. INFANT TRAVELS LTD
NO. 5 SUBEDAR GARDEN,
SREE KRISHNA TEMPLE ROAD STAGE-1
INDIRANAGAR 2ND STAGE
BANGALORE-560038
REP. BY ITS MANAGING DIRECTOR
... RESPONDENTS
IN WRIT APPEAL NO.21 OF 2017
BETWEEN:
THE MANAGEMENT OF RYAN
INTERNATIONAL SCHOOL
BEHIND HINDUSTAN LEVER LTD.,
OPP: TO AECS LAYOUT
KUNDALAHALLI,
M.H. COLONY
BANGALORE-560 037
REP BY ITS MANAGER
... APPELLANT
(BY SRI B.M. SHYAM PRASAD, SENIOR COUNSEL A/W
SRI JOSEPH ANILKUMAR A., ADVOCATE)
16
AND:
1 RAJASHEKAR.D
AGED ABOUT 34 YEARS,
S/O DODDATAMMAYYANNA,
R/AT:IMMADIHALLI, WHITEFIELD POST,
BANGALORE-560 066.
2 M/S. INFANT TRAVELS LTD
NO. 5 SUBEDAR GARDEN,
SREE KRISHNA TEMPLE ROAD STAGE-1
INDIRANAGAR 2ND STAGE
BANGALORE-560038
REP. BY ITS MANAGING DIRECTOR
... RESPONDENTS
IN WRIT APPEAL NO.22 OF 2017
BETWEEN:
THE MANAGEMENT OF RYAN
INTERNATIONAL SCHOOL
BEHIND HINDUSTAN LEVER LTD.,
OPP: TO AECS LAYOUT
KUNDALAHALLI,
M.H. COLONY
BANGALORE-560 037
REP BY ITS MANAGER
... APPELLANT
(BY SRI B.M. SHYAM PRASAD, SENIOR COUNSEL A/W
SRI JOSEPH ANILKUMAR A., ADVOCATE)
17
AND:
1 SRINIVASA.K.N
AGED ABOUT 51 YEARS,
S/O R. NARAYANASWAMY,
R/AT KAITOOTA, IMMADIHALLI,
WHITEFIELD POST,
BANGALORE-560 066.
2 M/S. INFANT TRAVELS LTD
NO. 5 SUBEDAR GARDEN,
SREE KRISHNA TEMPLE ROAD STAGE-1
INDIRANAGAR 2ND STAGE
BANGALORE-560038
REP. BY ITS MANAGING DIRECTOR
... RESPONDENTS
IN WRIT APPEAL NO.23 OF 2017
BETWEEN:
THE MANAGEMENT OF RYAN
INTERNATIONAL SCHOOL
BEHIND HINDUSTAN LEVER LTD.,
OPP: TO AECS LAYOUT
KUNDALAHALLI,
M.H. COLONY
BANGALORE-560 037
REP BY ITS MANAGER
... APPELLANT
(BY SRI B.M. SHYAM PRASAD, SENIOR COUNSEL A/W
SRI JOSEPH ANILKUMAR A., ADVOCATE)
18
AND:
1 SRINIVASA.R
AGED ABOUT 52 YEARS,
S/O RAMAKRISHNAPPA,
R/AT:MILK DAIRY OPP.,
IMMADIHALLI, WHITEFIELD POST,
BANGALORE-560 066.
2 M/S. INFANT TRAVELS LTD
NO. 5 SUBEDAR GARDEN,
SREE KRISHNA TEMPLE ROAD STAGE-1
INDIRANAGAR 2ND STAGE
BANGALORE-560038
REP. BY ITS MANAGING DIRECTOR
... RESPONDENTS
IN WRIT APPEAL NO.24 OF 2017
BETWEEN:
THE MANAGEMENT OF RYAN
INTERNATIONAL SCHOOL
BEHIND HINDUSTAN LEVER LTD.,
OPP: TO AECS LAYOUT
KUNDALAHALLI,
M.H. COLONY
BANGALORE-560 037
REP BY ITS MANAGER
... APPELLANT
(BY SRI B.M. SHYAM PRASAD, SENIOR COUNSEL A/W
SRI JOSEPH ANILKUMAR A., ADVOCATE)
19
AND:
1 SADASHIVA.H.C
AGED ABOUT 40 YEARS,
S/O CHIKKAMUNIYAPPA,
R/AT:D. HOSAHALLI, DEVANAGUDI POST,
HOSAKOTE TALUK, BANGALORE-560 067.
2 M/S. INFANT TRAVELS LTD
NO. 5 SUBEDAR GARDEN,
SREE KRISHNA TEMPLE ROAD STAGE-1
INDIRANAGAR 2ND STAGE
BANGALORE-560038
REP. BY ITS MANAGING DIRECTOR
... RESPONDENTS
IN WRIT APPEAL NO.25 OF 2017
BETWEEN:
THE MANAGEMENT OF RYAN
INTERNATIONAL SCHOOL
BEHIND HINDUSTAN LEVER LTD.,
OPP: TO AECS LAYOUT
KUNDALAHALLI,
M.H. COLONY
BANGALORE-560 037
REP BY ITS MANAGER
... APPELLANT
(BY SRI B.M. SHYAM PRASAD, SENIOR COUNSEL A/W
SRI JOSEPH ANILKUMAR A., ADVOCATE)
20
AND:
1 SHAMANNA
AGED ABOUT 40 YEARS,
S/O CHINNAPPA,
R/AT:TRIUMALASETTYHALLI,
SAMETANAHALLI POST,
BANGALORE-560 048.
2 M/S. INFANT TRAVELS LTD
NO. 5 SUBEDAR GARDEN,
SREE KRISHNA TEMPLE ROAD STAGE-1
INDIRANAGAR 2ND STAGE
BANGALORE-560038
REP. BY ITS MANAGING DIRECTOR
... RESPONDENTS
IN WRIT APPEAL NO.26 OF 2017
BETWEEN:
THE MANAGEMENT OF RYAN
INTERNATIONAL SCHOOL
BEHIND HINDUSTAN LEVER LTD.,
OPP: TO AECS LAYOUT
KUNDALAHALLI,
M.H. COLONY
BANGALORE-560 037
REP BY ITS MANAGER
... APPELLANT
(BY SRI B.M. SHYAM PRASAD, SENIOR COUNSEL A/W
SRI JOSEPH ANILKUMAR A., ADVOCATE)
21
AND:
1 JAYASHANKAR
AGED ABOUT 43 YEARS,
S/O RAMASWAMY,
R/AT:NO.65/1, CHINNASWAMY BUILDING,
ANNASANDRAPALYA, HAL POST,
BANGALORE-560 017.
2 M/S. INFANT TRAVELS LTD
NO. 5 SUBEDAR GARDEN,
SREE KRISHNA TEMPLE ROAD STAGE-1
INDIRANAGAR 2ND STAGE
BANGALORE-560038
REP. BY ITS MANAGING DIRECTOR
... RESPONDENTS
IN WRIT APPEAL NO.27 OF 2017
BETWEEN:
THE MANAGEMENT OF RYAN
INTERNATIONAL SCHOOL
BEHIND HINDUSTAN LEVER LTD.,
OPP: TO AECS LAYOUT
KUNDALAHALLI,
M.H. COLONY
BANGALORE-560 037
REP BY ITS MANAGER
... APPELLANT
(BY SRI B.M. SHYAM PRASAD, SENIOR COUNSEL A/W
SRI JOSEPH ANILKUMAR A., ADVOCATE)
22
AND:
1 SURESH.M
AGED ABOUT 39 YEARS,
S/O M. MARIYAPPA,
R/AT TIRUMALASETTY HALLI,
SAMETANAHALLI POST,
BANGALORE-560 048.
2 M/S. INFANT TRAVELS LTD
NO. 5 SUBEDAR GARDEN,
SREE KRISHNA TEMPLE ROAD STAGE-1
INDIRANAGAR 2ND STAGE
BANGALORE-560038
REP. BY ITS MANAGING DIRECTOR
... RESPONDENTS
IN WRIT APPEAL NO.28 OF 2017
BETWEEN:
THE MANAGEMENT OF RYAN
INTERNATIONAL SCHOOL
BEHIND HINDUSTAN LEVER LTD.,
OPP: TO AECS LAYOUT
KUNDALAHALLI,
M.H. COLONY
BANGALORE-560 037
REP BY ITS MANAGER
... APPELLANT
(BY SRI B.M. SHYAM PRASAD, SENIOR COUNSEL A/W
SRI JOSEPH ANILKUMAR A., ADVOCATE)
23
AND:
1 SHANKAR
AGED ABOUT 32 YEARS,
S/O CHIKKANNA,
R/AT:HAGADUR COLONY,
IMAMDIHALLI,
WHITEFIELD POST,
BANGALORE-560 066.
2 M/S. INFANT TRAVELS LTD
NO. 5 SUBEDAR GARDEN,
SREE KRISHNA TEMPLE ROAD STAGE-1
INDIRANAGAR 2ND STAGE
BANGALORE-560038
REP. BY ITS MANAGING DIRECTOR
... RESPONDENTS
IN WRIT APPEAL NO.29 OF 2017
BETWEEN:
THE MANAGEMENT OF RYAN
INTERNATIONAL SCHOOL
BEHIND HINDUSTAN LEVER LTD.,
OPP: TO AECS LAYOUT
KUNDALAHALLI,
M.H. COLONY
BANGALORE-560 037
REP BY ITS MANAGER
... APPELLANT
(BY SRI B.M. SHYAM PRASAD, SENIOR COUNSEL A/W
SRI JOSEPH ANILKUMAR A., ADVOCATE)
24
AND:
1 SRI MANJUNATH.M
AGED ABOUT 39 YEARS,
S/O MUNIVENKATAPPA,
R/AT THIMMANDAHALLI, MUTHUSANDRA POST,
HOSKOTE TALUK,
BANGALORE-560 066.
2 M/S. INFANT TRAVELS LTD
NO. 5 SUBEDAR GARDEN,
SREE KRISHNA TEMPLE ROAD STAGE-1
INDIRANAGAR 2ND STAGE
BANGALORE-560038
REP. BY ITS MANAGING DIRECTOR
... RESPONDENTS
IN WRIT APPEAL NO.30 OF 2017
BETWEEN:
THE MANAGEMENT OF RYAN
INTERNATIONAL SCHOOL
BEHIND HINDUSTAN LEVER LTD.,
OPP: TO AECS LAYOUT
KUNDALAHALLI,
M.H. COLONY
BANGALORE-560 037
REP BY ITS MANAGER
... APPELLANT
(BY SRI B.M. SHYAM PRASAD, SENIOR COUNSEL A/W
SRI JOSEPH ANILKUMAR A., ADVOCATE)
25
AND:
1 MOHAN RAJU
AGED ABOUT 47 YEARS,
S/O LOKOSE,
R/AT:NEW BYAPPANAHALLI,
INDIRANAGAR POST,
BANGALORE-28.
2 M/S. INFANT TRAVELS LTD
NO. 5 SUBEDAR GARDEN,
SREE KRISHNA TEMPLE ROAD STAGE-1
INDIRANAGAR 2ND STAGE
BANGALORE-560038
REP. BY ITS MANAGING DIRECTOR
... RESPONDENTS
IN WRIT APPEAL NO.31 OF 2017
BETWEEN:
THE MANAGEMENT OF RYAN
INTERNATIONAL SCHOOL
BEHIND HINDUSTAN LEVER LTD.,
OPP: TO AECS LAYOUT
KUNDALAHALLI,
M.H. COLONY
BANGALORE-560 037
REP BY ITS MANAGER
... APPELLANT
(BY SRI B.M. SHYAM PRASAD, SENIOR COUNSEL A/W
SRI JOSEPH ANILKUMAR A., ADVOCATE)
26
AND:
1 SRI. DIWAKAR B S
AGED ABOUT 40 YEARS,
S/O SANNEDEVEGOWDA,
R/AT IMMADIHALLI,
WHITEFIELD POST,
BANGALORE-560 066.
2 M/S. INFANT TRAVELS LTD
NO. 5 SUBEDAR GARDEN,
SREE KRISHNA TEMPLE ROAD STAGE-1
INDIRANAGAR 2ND STAGE
BANGALORE-560038
REP. BY ITS MANAGING DIRECTOR
... RESPONDENTS
IN WRIT APPEAL NO.32 OF 2017
BETWEEN:
THE MANAGEMENT OF RYAN
INTERNATIONAL SCHOOL
BEHIND HINDUSTAN LEVER LTD.,
OPP: TO AECS LAYOUT
KUNDALAHALLI,
M.H. COLONY
BANGALORE-560 037
REP BY ITS MANAGER
... APPELLANT
(BY SRI B.M. SHYAM PRASAD, SENIOR COUNSEL A/W
SRI JOSEPH ANILKUMAR A., ADVOCATE)
27
AND:
1 SRI. VENKAT RAJU
AGED ABOUT 37 YEARS,
S/O SRINIVASA C.V
NEAR ANJANEYA TEMPLE,
R/AT IMMADIHALLI,
WHITEFIELD POST,
BANGALORE-560 067.
2 M/S. INFANT TRAVELS LTD
NO. 5 SUBEDAR GARDEN,
SREE KRISHNA TEMPLE ROAD STAGE-1
INDIRANAGAR 2ND STAGE
BANGALORE-560038
REP. BY ITS MANAGING DIRECTOR
... RESPONDENTS
IN WRIT APPEAL NO.33 OF 2017
BETWEEN:
THE MANAGEMENT OF RYAN
INTERNATIONAL SCHOOL
BEHIND HINDUSTAN LEVER LTD.,
OPP: TO AECS LAYOUT
KUNDALAHALLI,
M.H. COLONY
BANGALORE-560 037
REP BY ITS MANAGER
... APPELLANT
(BY SRI B.M. SHYAM PRASAD, SENIOR COUNSEL A/W
SRI JOSEPH ANILKUMAR A., ADVOCATE)
28
AND:
1 SRI. RAJANNA K
AGED ABOUT 42 YEARS,
S/O KENCHAPPA,
R/AT LAKKUR, MALUR TALUK,
KOLAR DISTRICT-563 101.
2 M/S. INFANT TRAVELS LTD
NO. 5 SUBEDAR GARDEN,
SREE KRISHNA TEMPLE ROAD STAGE-1
INDIRANAGAR 2ND STAGE
BANGALORE-560038
REP. BY ITS MANAGING DIRECTOR
... RESPONDENTS
IN WRIT APPEAL NO.34 OF 2017
BETWEEN:
THE MANAGEMENT OF RYAN
INTERNATIONAL SCHOOL
BEHIND HINDUSTAN LEVER LTD.,
OPP: TO AECS LAYOUT
KUNDALAHALLI,
M.H. COLONY
BANGALORE-560 037
REP BY ITS MANAGER
... APPELLANT
(BY SRI B.M. SHYAM PRASAD, SENIOR COUNSEL A/W
SRI JOSEPH ANILKUMAR A., ADVOCATE)
29
AND:
1 SRI ANNAPPA
AGED ABOUT 44 YEARS,
S/O RAMAIAH,
KANNAMANGALA,
HOSKOTE TALUK,
BANGALORE-560 025.
2 M/S. INFANT TRAVELS LTD
NO. 5 SUBEDAR GARDEN,
SREE KRISHNA TEMPLE ROAD STAGE-1
INDIRANAGAR 2ND STAGE
BANGALORE-560038
REP. BY ITS MANAGING DIRECTOR
... RESPONDENTS
IN WRIT APPEAL NO.35 OF 2017
BETWEEN:
THE MANAGEMENT OF RYAN
INTERNATIONAL SCHOOL
BEHIND HINDUSTAN LEVER LTD.,
OPP: TO AECS LAYOUT
KUNDALAHALLI,
M.H. COLONY
BANGALORE-560 037
REP BY ITS MANAGER
... APPELLANT
(BY SRI B.M. SHYAM PRASAD, SENIOR COUNSEL A/W
SRI JOSEPH ANILKUMAR A., ADVOCATE)
30
AND:
1 VIJAY
AGED ABOUT 46 YEARS,
S/O KANADASWAMY,
R/AT:GANDHIPURAM,
WHITEFIELD POST,
BANGALORE-560 066.
2 M/S. INFANT TRAVELS LTD
NO. 5 SUBEDAR GARDEN,
SREE KRISHNA TEMPLE ROAD STAGE-1
INDIRANAGAR 2ND STAGE
BANGALORE-560038
REP. BY ITS MANAGING DIRECTOR
... RESPONDENTS
IN WRIT APPEAL NO.36 OF 2017
BETWEEN:
THE MANAGEMENT OF RYAN
INTERNATIONAL SCHOOL
BEHIND HINDUSTAN LEVER LTD.,
OPP: TO AECS LAYOUT
KUNDALAHALLI,
M.H. COLONY
BANGALORE-560 037
REP BY ITS MANAGER
... APPELLANT
(BY SRI B.M. SHYAM PRASAD, SENIOR COUNSEL A/W
SRI JOSEPH ANILKUMAR A., ADVOCATE)
31
AND:
1 SRI ASHOKA.N
AGED ABOUT 39 YEARS,
S/O NAGAPPA,
R/AT NEAR DHARMASWAMY TEMPLE,
NEAR GOVT. HIGH SCHOOL,
VARTHUR,
BANGALORE-560 025.
2 M/S. INFANT TRAVELS LTD
NO. 5 SUBEDAR GARDEN,
SREE KRISHNA TEMPLE ROAD STAGE-1
INDIRANAGAR 2ND STAGE
BANGALORE-560038
REP. BY ITS MANAGING DIRECTOR
... RESPONDENTS
IN WRIT APPEAL NO.37 OF 2017
BETWEEN:
THE MANAGEMENT OF RYAN
INTERNATIONAL SCHOOL
BEHIND HINDUSTAN LEVER LTD.,
OPP: TO AECS LAYOUT
KUNDALAHALLI,
M.H. COLONY
BANGALORE-560 037
REP BY ITS MANAGER
... APPELLANT
(BY SRI B.M. SHYAM PRASAD, SENIOR COUNSEL A/W
SRI JOSEPH ANILKUMAR A., ADVOCATE)
32
AND:
1 VIJAY BHASKAR
AGED ABOUT 47 YEARS,
S/O SUBRAMANYA,
R/AT GANDHIPURAM,
WHITEFIELD POST,
BANGALORE-560 066.
2 M/S. INFANT TRAVELS LTD
NO. 5 SUBEDAR GARDEN,
SREE KRISHNA TEMPLE ROAD STAGE-1
INDIRANAGAR 2ND STAGE
BANGALORE-560038
REP. BY ITS MANAGING DIRECTOR
... RESPONDENTS
IN WRIT APPEAL NO.38 OF 2017
BETWEEN:
THE MANAGEMENT OF RYAN
INTERNATIONAL SCHOOL
BEHIND HINDUSTAN LEVER LTD.,
OPP: TO AECS LAYOUT
KUNDALAHALLI,
M.H. COLONY
BANGALORE-560 037
REP BY ITS MANAGER
... APPELLANT
(BY SRI B.M. SHYAM PRASAD, SENIOR COUNSEL A/W
SRI JOSEPH ANILKUMAR A., ADVOCATE)
33
AND:
1 NAGARAJ N
AGED ABOUT 34 YEARS,
S/O NARAYANAPPA,
R/AT HAGADUR, IMMADIHALLI,
WHITEFIELD, BANGALORE-560 066.
2 M/S. INFANT TRAVELS LTD
NO. 5 SUBEDAR GARDEN,
SREE KRISHNA TEMPLE ROAD STAGE-1
INDIRANAGAR 2ND STAGE
BANGALORE-560038
REP. BY ITS MANAGING DIRECTOR
... RESPONDENTS
IN WRIT APPEAL NO.39 OF 2017
BETWEEN:
THE MANAGEMENT OF RYAN
INTERNATIONAL SCHOOL
BEHIND HINDUSTAN LEVER LTD.,
OPP: TO AECS LAYOUT
KUNDALAHALLI,
M.H. COLONY
BANGALORE-560 037
REP BY ITS MANAGER
... APPELLANT
(BY SRI B.M. SHYAM PRASAD, SENIOR COUNSEL A/W
SRI JOSEPH ANILKUMAR A., ADVOCATE)
34
AND:
1 SRINIVASA N
AGED ABOUT 30 YEARS,
R/AT MADURANAGAR,
VARTHUR POST,
BANGALORE EAST-560 066.
2 M/S. INFANT TRAVELS LTD
NO. 5 SUBEDAR GARDEN,
SREE KRISHNA TEMPLE ROAD STAGE-1
INDIRANAGAR 2ND STAGE
BANGALORE-560038
REP. BY ITS MANAGING DIRECTOR
... RESPONDENTS
IN WRIT APPEAL NO.40 OF 2017
BETWEEN:
THE MANAGEMENT OF RYAN
INTERNATIONAL SCHOOL
BEHIND HINDUSTAN LEVER LTD.,
OPP: TO AECS LAYOUT
KUNDALAHALLI,
M.H. COLONY
BANGALORE-560 037
REP BY ITS MANAGER
... APPELLANT
(BY SRI B.M. SHYAM PRASAD, SENIOR COUNSEL A/W
SRI JOSEPH ANILKUMAR A., ADVOCATE)
35
AND:
1 SRI RAMESH S
AGED ABOUT 35 YEARS,
S/O SHANKARAPPA,
LAKKUR, MALUR TALUK, KOLAR DISTRICT-563 101.
2 M/S. INFANT TRAVELS LTD
NO. 5 SUBEDAR GARDEN,
SREE KRISHNA TEMPLE ROAD STAGE-1
INDIRANAGAR 2ND STAGE
BANGALORE-560038
REP. BY ITS MANAGING DIRECTOR
... RESPONDENTS
IN WRIT APPEAL NO.41 OF 2017
BETWEEN:
THE MANAGEMENT OF RYAN
INTERNATIONAL SCHOOL
BEHIND HINDUSTAN LEVER LTD.,
OPP: TO AECS LAYOUT
KUNDALAHALLI,
M.H. COLONY
BANGALORE-560 037
REP BY ITS MANAGER
... APPELLANT
(BY SRI B.M. SHYAM PRASAD, SENIOR COUNSEL A/W
SRI JOSEPH ANILKUMAR A., ADVOCATE)
36
AND:
1 SATHISH BABU
AGED ABOUT 34 YEARS,
S/O MARIYAPPA,
R/AT:BODANAHOSAHALLI,
SAMETANAHALLI POST,
HOSKOTE TALUK,
BANGALORE-560 066.
2 M/S. INFANT TRAVELS LTD
NO. 5 SUBEDAR GARDEN,
SREE KRISHNA TEMPLE ROAD STAGE-1
INDIRANAGAR 2ND STAGE
BANGALORE-560038
REP. BY ITS MANAGING DIRECTOR
... RESPONDENTS
IN WRIT APPEAL NO.42 OF 2017
BETWEEN:
THE MANAGEMENT OF RYAN
INTERNATIONAL SCHOOL
BEHIND HINDUSTAN LEVER LTD.,
OPP: TO AECS LAYOUT
KUNDALAHALLI,
M.H. COLONY
BANGALORE-560 037
REP BY ITS MANAGER
... APPELLANT
(BY SRI B.M. SHYAM PRASAD, SENIOR COUNSEL A/W
SRI JOSEPH ANILKUMAR A., ADVOCATE)
37
AND:
1 SRI. MURALI B
AGED ABOUT 33 YEARS,
S/O MUNIVENKATAPPA,
C/O RYAN INTERNATIONAL SCHOOL,
NEAR PATC, NITTE ENGINEERING
COLLEGE ROAD, BANGALORE CROSS,
YELAHANKA,
BANGALORE-563 101.
2 M/S. INFANT TRAVELS LTD
NO. 5 SUBEDAR GARDEN,
SREE KRISHNA TEMPLE ROAD STAGE-1
INDIRANAGAR 2ND STAGE
BANGALORE-560038
REP. BY ITS MANAGING DIRECTOR
... RESPONDENTS
IN WRIT APPEAL NO.43 OF 2017
BETWEEN:
THE MANAGEMENT OF RYAN
INTERNATIONAL SCHOOL
BEHIND HINDUSTAN LEVER LTD.,
OPP: TO AECS LAYOUT
KUNDALAHALLI,
M.H. COLONY
BANGALORE-560 037
REP BY ITS MANAGER
... APPELLANT
(BY SRI B.M. SHYAM PRASAD, SENIOR COUNSEL A/W
SRI JOSEPH ANILKUMAR A., ADVOCATE)
38
AND:
1 MUNIKRISHNA
AGED ABOUT 35 YEARS,
S/O K.M. PAPANNA,
R/AT GARUDACHARPALYA,
MAHADEVAPURA POST,
BANGALORE-560 048.
2 M/S. INFANT TRAVELS LTD
NO. 5 SUBEDAR GARDEN,
SREE KRISHNA TEMPLE ROAD STAGE-1
INDIRANAGAR 2ND STAGE
BANGALORE-560038
REP. BY ITS MANAGING DIRECTOR
... RESPONDENTS
IN WRIT APPEAL NO.44 OF 2017
BETWEEN:
THE MANAGEMENT OF RYAN
INTERNATIONAL SCHOOL
BEHIND HINDUSTAN LEVER LTD.,
OPP: TO AECS LAYOUT
KUNDALAHALLI,
M.H. COLONY
BANGALORE-560 037
REP BY ITS MANAGER
... APPELLANT
(BY SRI B.M. SHYAM PRASAD, SENIOR COUNSEL A/W
SRI JOSEPH ANILKUMAR A., ADVOCATE)
39
AND:
1 SRI. SURESH R
AGED ABOUT 43 YEARS,
R/AT IMMADIHALLI,
WHITEFIELD POST,
BANGALORE-560 066.
2 M/S. INFANT TRAVELS LTD
NO. 5 SUBEDAR GARDEN,
SREE KRISHNA TEMPLE ROAD STAGE-1
INDIRANAGAR 2ND STAGE
BANGALORE-560038
REP. BY ITS MANAGING DIRECTOR
... RESPONDENTS
IN WRIT APPEAL NO.45 OF 2017
BETWEEN:
THE MANAGEMENT OF RYAN
INTERNATIONAL SCHOOL
BEHIND HINDUSTAN LEVER LTD.,
OPP: TO AECS LAYOUT
KUNDALAHALLI,
M.H. COLONY
BANGALORE-560 037
REP BY ITS MANAGER
... APPELLANT
(BY SRI B.M. SHYAM PRASAD, SENIOR COUNSEL A/W
SRI JOSEPH ANILKUMAR A., ADVOCATE)
40
AND:
1 RAMESH M
AGED ABOUT 44 YEARS,
S/O MUNISWAMY,
R/AT IMMADIHALLI, WHITEFIELD POST,
BANGALORE-560 066.
2 M/S. INFANT TRAVELS LTD
NO. 5 SUBEDAR GARDEN,
SREE KRISHNA TEMPLE ROAD STAGE-1
INDIRANAGAR 2ND STAGE
BANGALORE-560038
REP. BY ITS MANAGING DIRECTOR
... RESPONDENTS
IN WRIT APPEAL NO.46 OF 2017
BETWEEN:
THE MANAGEMENT OF RYAN
INTERNATIONAL SCHOOL
BEHIND HINDUSTAN LEVER LTD.,
OPP: TO AECS LAYOUT
KUNDALAHALLI,
M.H. COLONY
BANGALORE-560 037
REP BY ITS MANAGER
... APPELLANT
(BY SRI B.M. SHYAM PRASAD, SENIOR COUNSEL A/W
SRI JOSEPH ANILKUMAR A., ADVOCATE)
41
AND:
1 NARAYANASWAMY M
AGED ABOUT 41 YEARS,
S/O MUNIVENKATAPPA,
PANATTUR, MARATHAHALLI,
BANGALORE-560 087.
2 M/S. INFANT TRAVELS LTD
NO. 5 SUBEDAR GARDEN,
SREE KRISHNA TEMPLE ROAD STAGE-1
INDIRANAGAR 2ND STAGE
BANGALORE-560038
REP. BY ITS MANAGING DIRECTOR
... RESPONDENTS
IN WRIT APPEAL NO.47 OF 2017
BETWEEN:
THE MANAGEMENT OF RYAN
INTERNATIONAL SCHOOL
BEHIND HINDUSTAN LEVER LTD.,
OPP: TO AECS LAYOUT
KUNDALAHALLI,
M.H. COLONY
BANGALORE-560 037
REP BY ITS MANAGER
... APPELLANT
(BY SRI B.M. SHYAM PRASAD, SENIOR COUNSEL A/W
SRI JOSEPH ANILKUMAR A., ADVOCATE)
42
AND:
1 RAMESH RAJU
AGED ABOUT 44 YEARS,
S/O VENKATARAJU,
R/AT GAGAMAM STREET,
RAJAPALYA, HOODI POST, BANGALORE-560 048.
BANGALORE-560 087.
2 M/S. INFANT TRAVELS LTD
NO. 5 SUBEDAR GARDEN,
SREE KRISHNA TEMPLE ROAD STAGE-1
INDIRANAGAR 2ND STAGE
BANGALORE-560038
REP. BY ITS MANAGING DIRECTOR
... RESPONDENTS
IN WRIT APPEAL NO.48 OF 2017
BETWEEN:
THE MANAGEMENT OF RYAN
INTERNATIONAL SCHOOL
BEHIND HINDUSTAN LEVER LTD.,
OPP: TO AECS LAYOUT
KUNDALAHALLI,
M.H. COLONY
BANGALORE-560 037
REP BY ITS MANAGER
... APPELLANT
(BY SRI B.M. SHYAM PRASAD, SENIOR COUNSEL A/W
SRI JOSEPH ANILKUMAR A., ADVOCATE)
43
AND:
1 PHILOMINA RAJ
AGED ABOUT 55 YEARS,
S/O ANTONI RAJ,
R/AT:GREENWOOD HIGH SCHOOL,
GUNJUR POST, VARTHUR,
BANGALORE-560 066.
2 M/S. INFANT TRAVELS LTD
NO. 5 SUBEDAR GARDEN,
SREE KRISHNA TEMPLE ROAD STAGE-1
INDIRANAGAR 2ND STAGE
BANGALORE-560038
REP. BY ITS MANAGING DIRECTOR
... RESPONDENTS
IN WRIT APPEAL NO.49 OF 2017
BETWEEN:
THE MANAGEMENT OF RYAN
INTERNATIONAL SCHOOL
BEHIND HINDUSTAN LEVER LTD.,
OPP: TO AECS LAYOUT
KUNDALAHALLI,
M.H. COLONY
BANGALORE-560 037
REP BY ITS MANAGER
... APPELLANT
(BY SRI B.M. SHYAM PRASAD, SENIOR COUNSEL A/W
SRI JOSEPH ANILKUMAR A., ADVOCATE)
44
AND:
1 MADAPPA.T.D
AGED ABOUT 39 YEARS,
S/O PAPANAPPA,
R/AT VINAYAKANAGAR,
HADAGUR, WHITEFIELD POST,
BANGALORE-560 066.
2 M/S. INFANT TRAVELS LTD
NO. 5 SUBEDAR GARDEN,
SREE KRISHNA TEMPLE ROAD STAGE-1
INDIRANAGAR 2ND STAGE
BANGALORE-560038
REP. BY ITS MANAGING DIRECTOR
... RESPONDENTS
IN WRIT APPEAL NO.50 OF 2017
BETWEEN:
THE MANAGEMENT OF RYAN
INTERNATIONAL SCHOOL
BEHIND HINDUSTAN LEVER LTD.,
OPP: TO AECS LAYOUT
KUNDALAHALLI,
M.H. COLONY
BANGALORE-560 037
REP BY ITS MANAGER
... APPELLANT
(BY SRI B.M. SHYAM PRASAD, SENIOR COUNSEL A/W
SRI JOSEPH ANILKUMAR A., ADVOCATE)
45
AND:
1 SAMPATH KUMAR
AGED ABOUT 50 YEARS,
S/O LOKANATH,
R/AT GANDHIPURAM,
WHITEFIELD POST,
BANGALORE-560 066.
2 M/S. INFANT TRAVELS LTD
NO. 5 SUBEDAR GARDEN,
SREE KRISHNA TEMPLE ROAD STAGE-1
INDIRANAGAR 2ND STAGE
BANGALORE-560038
REP. BY ITS MANAGING DIRECTOR
... RESPONDENTS
IN WRIT APPEAL NO.51 OF 2017
BETWEEN:
THE MANAGEMENT OF RYAN
INTERNATIONAL SCHOOL
BEHIND HINDUSTAN LEVER LTD.,
OPP: TO AECS LAYOUT
KUNDALAHALLI,
M.H. COLONY
BANGALORE-560 037
REP BY ITS MANAGER
... APPELLANT
(BY SRI B.M. SHYAM PRASAD, SENIOR COUNSEL A/W
SRI JOSEPH ANILKUMAR A., ADVOCATE)
46
AND:
1 NARAYANASWAMY.P
AGED ABOUT 39 YEARS,
S/O PAPANNA, R/AT:VINAYAKANAGAR,
HAGADUR, WHITEFIELD POST,
BANGALORE-560 066.
2 M/S. INFANT TRAVELS LTD
NO. 5 SUBEDAR GARDEN,
SREE KRISHNA TEMPLE ROAD STAGE-1
INDIRANAGAR 2ND STAGE
BANGALORE-560038
REP. BY ITS MANAGING DIRECTOR
... RESPONDENTS
IN WRIT APPEAL NO.52 OF 2017
BETWEEN:
THE MANAGEMENT OF RYAN
INTERNATIONAL SCHOOL
BEHIND HINDUSTAN LEVER LTD.,
OPP: TO AECS LAYOUT
KUNDALAHALLI,
M.H. COLONY
BANGALORE-560 037
REP BY ITS MANAGER
... APPELLANT
(BY SRI B.M. SHYAM PRASAD, SENIOR COUNSEL A/W
SRI JOSEPH ANILKUMAR A., ADVOCATE)
47
AND:
1 MALLIKARJUNA
AGED ABOUT 47 YEARS,
S/O APPIAAHNNA,
NEAR GOVT. HIGH SCHOOL,
IMMADIHALLI POST,
WHITEFIELD POST,
BANGALORE-560 066.
2 M/S. INFANT TRAVELS LTD
NO. 5 SUBEDAR GARDEN,
SREE KRISHNA TEMPLE ROAD STAGE-1
INDIRANAGAR 2ND STAGE
BANGALORE-560038
REP. BY ITS MANAGING DIRECTOR
... RESPONDENTS
IN WRIT APPEAL NO.53 OF 2017
BETWEEN:
THE MANAGEMENT OF RYAN
INTERNATIONAL SCHOOL
BEHIND HINDUSTAN LEVER LTD.,
OPP: TO AECS LAYOUT
KUNDALAHALLI,
M.H. COLONY
BANGALORE-560 037
REP BY ITS MANAGER
... APPELLANT
(BY SRI B.M. SHYAM PRASAD, SENIOR COUNSEL A/W
SRI JOSEPH ANILKUMAR A., ADVOCATE)
48
AND:
1 KIRAN L
AGED ABOUT 35 YEARS,
S/O LAZAR, R/AT NO.11, MAIN ROAD,
GANDHIPURAM, WHITEFIELD POST, BANGALORE-
560 066.
2 M/S. INFANT TRAVELS LTD
NO. 5 SUBEDAR GARDEN,
SREE KRISHNA TEMPLE ROAD STAGE-1
INDIRANAGAR 2ND STAGE
BANGALORE-560038
REP. BY ITS MANAGING DIRECTOR
... RESPONDENTS
THESE WRIT APPEALS ARE FILED U/S 4 OF THE
KARNATAKA HIGH COURT ACT PRAYING TO SET ASIDE
THE ORDER PASSED IN THE WRIT PETITION Nos.
33337/2016 C/W WRIT PETITION NOs.33306, 33309,
33310, 33311, 33312, 33313, 33314, 33315, 33316,
33317, 33318, 33319, 33320, 33321, 33322, 33323,
33324, 33325, 33326, 33327, 33328, 33329, 33330,
33331, 33332, 33333, 33334, 33335, 33336, 33338,
33339, 33340, 33341, 33342, 33343, 33344, 33345,
33346, 33347, 33348, 33349, 33350, 33351, 33352,
33353, 33354 OF 2016 DATED 21/9/2016.
THESE APPEALS COMING ON FOR PRELIMINARY
HEARING THIS DAY, THE CHIEF JUSTICE DELIVERED THE
FOLLOWING:
49
JUDGMENT
These appeals are filed against the judgment and order dated September 21, 2016, in a batch of writ petitions.
2. The Hon'ble Single Judge allowed the writ petitions in part and directed payment of 50% per centum backwages to the employees.
3. The writ petitioners were employed as drivers in the school. Their services were terminated. Before the Labour Court, it was found that the termination was illegal. Although the Labour Court directed reinstatement of their services, it did not grant backwages.
4. The Hon'ble Single Judge is right in holding that when it was found that the termination of their services was illegal, the workmen-drivers were entitled to backwages, unless it was proved that they were gainfully employed.
50
5. No evidence is placed on record to show that the workmen were employed elsewhere. Consequently, in the facts and circumstances of the case, the Hon'ble Single Judge rightly exercised His Lordship's discretion in awarding 50% per centum backwages.
6. We find no merit in the appeals. They are dismissed.
7. In view of the dismissal of the appeals, I.A. No.I of 2016 for stay does not survive for consideration and it is, therefore, dismissed.
8. We make no order as to costs.
Sd/-
CHIEF JUSTICE Sd/-
JUDGE vgh*