Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 12 in The M.P. Extension of Laws Act, 1958

12. The Land Acquisition Act, 1894 (I of 1894)

Section 1. - In sub-section (2), after "Part 'B' States" add "other than the Madhya Bharat and Sironj regions of the State of Madhya Pradesh".