Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10D] [Entire Act] State of Assam - Subsection Section 10D(ii) in Assam Khadi and Village Industries Board Act, 1955 (ii)be responsible for proper administration of the Board's funds and maintenance of accounts including preparation of the budget of the Board ;
