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[Cites 0, Cited by 0] [Section 74(8)] [Section 74] [Entire Act]

State of Kerala - Subsection

Section 74(8)(c) in Kerala Factories Rules, 1957

(c)Every new and second hand pressure vessel or plant of thin walls to which repairs likely to affects its strength or safety have been carried out, shall be tested before use at least 1.5 times its maximum permissible working pressure.