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[Cites 0, Cited by 0] [Section 58] [Entire Act]

State of Chattisgarh - Subsection

Section 58(c) in The Indira Gandhi Krishi Vishwavidyalaya (C.G.) Adhiniyam, 1987

(c)in sub-section (3), for the words "within the State" the words, brackets and figure "within the areas specified in sub-section (1)" shall be substituted.