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[Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act]

State of Himachal Pradesh - Subsection

Section 7(3)(b) in Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Act, 1986

(b)carried out research in the University or an institution recognised in this behalf by the University under the conditions as may be prescribed;