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[Cites 0, Cited by 0] [Section 51] [Entire Act]

Union of India - Subsection

Section 51(3) in The Navy (Pension) Regulations, 1964

(3)The rates of gratuity under this regulation shall be as follows :
Rankof officer Gratuity
  Rs.
(i)General list Officers : 2000
Sub-Lieutenant 2670
Lieutenant 4000
LieutenantCommander. 6000
Commander 8000
Captain(less than 5 years in the rank). 10670
Captain(5 years or over in the rank)  
RearAdmiral 13000
ViceAdmiral 14500
Admiral 16000
(ii)Branch List Officers 1000