Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(2) in Investor Education and Protection Fund Authority (Form and Time of Preparation of Annual Report) Rules, 2018 (2)Words and expressions used herein and not defined but defined in the Act shall have the same meanings assigned to them in the Act.
