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[Cites 0, Cited by 0] [Section 81L(6)] [Section 81L] [Entire Act]

State of Kerala - Subsection

Section 81L(6)(b) in Kerala Factories Rules, 1957

(b)The explosion releasing panels, shall, as far as practicable be situated at the roof of the oven or drier or at those portion of the wall where persons do not remain in connection with operation of the oven or drier.