Section 3(2) in Head Clerk, Class III, (Departmental Examination) Rules, 2013
(2)If a Junior Assistant, Class III, fails to pass the said examination in the prescribed chances and within the prescribed period, he shall, notwithstanding such failure, be eligible to appear at any time in the examination on payment of an examination fees as may be determined by the Government from time to time:Provided further that if a person passes the examination after availing the additional chances, he/she shall not be entitled to claim seniority over those persons who have passed the examination earlier than him/her within the specified chances and specified period.
