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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(c) in Rationalisation of Forms and Reports under Certain Labour Laws Rules, 2017

(c)in sub-rule (3), in clause (i), for the words and figures "in Form IV", the words and figures "in Form III annexed to the Rationalisation of Forms and Reports under Certain Labour Laws Rules, 2017" shall be substituted;