Andhra Pradesh High Court - Amravati
The Appsc vs Mnl Bhanumati on 20 August, 2025
Author: Ninala Jayasurya
Bench: Ninala Jayasurya
IN THE HIGH COURT OF ANDHRA PRADESH :: AMARAVATI
Writ Petition Nos:2350, 2348, 2356, 2358, 2359 and 2360 of 2019
PROCEEDING SHEET
Sl. OFFICE
No. DATE ORDER NOTE
22. 20.08.2025 NJS,J & GTK,J
The learned counsel for the petitioner seeks
time to take out fresh notice on the un-served
respondent and file proof of service.
At his request, list these matters on 16.09.2025.
______ NJS,J ______ GTK,J Ksj