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Andhra Pradesh High Court - Amravati

The Appsc vs Mnl Bhanumati on 20 August, 2025

Author: Ninala Jayasurya

Bench: Ninala Jayasurya

       IN THE HIGH COURT OF ANDHRA PRADESH :: AMARAVATI
      Writ Petition Nos:2350, 2348, 2356, 2358, 2359 and 2360 of 2019
                          PROCEEDING SHEET
Sl.                                                                         OFFICE
No.      DATE                           ORDER                                NOTE

22. 20.08.2025 NJS,J & GTK,J

                        The learned counsel for the petitioner seeks
                  time to take out fresh notice on the un-served
                  respondent and file proof of service.

At his request, list these matters on 16.09.2025.

______ NJS,J ______ GTK,J Ksj