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[Cites 0, Cited by 0] [Section 95(10)] [Section 95] [Entire Act]

Union of India - Subsection

Section 95(10)(d) in The Coal Mines Regulations, 2011

(d)in every gassy seam of the second or third degree, all signaling or telephonic communication circuit shall be constructed, installed, protected, operated and maintained in such a manner as to be intrinsically safe.