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Union of India - Section

Section 13 in The Central Administrative Tribunal Rules Of Practice, 1993

13. Classification of papers

.-(a) The papers received in the Registry in all applications and C.Ps. except Miscellaneous Applications, shall be classified and placed in files "A", "B" and "C" as provided in Form No. 5.
(b)"A" File shall consist of two separate parts. Part I shall contain the order sheet and orders annexed thereto. Part II shall contain the application with annexures, reply with annexures and rejoinder with annexures and arranged as far as possible consecutively in the order of the parties.
(c)"B" File shall contain the duplicate copy of the papers as in "A" File.
(d)"C" File shall contain the remaining papers including vakalatnama, notices, postal acknowledgements, Miscellaneous Applications, Replies and Rejoinders thereto and Supreme Court orders, etc., if any.