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State of Tamilnadu - Section

Section 104 in Tamil Nadu Educational Rules

104.

Institutions for the training of teachers shall be classified as follows: -
(i)Training colleges, institutions in which graduates are trained.
(ii)Secondary training schools or sections, institutions in which the following classes of persons are trained: -
Persons who have passed the Matriculation Examination, the European High School Examination, the late Upper Secondary Examination, the late Higher Examination for Women, holders of the Indian Army Special Certificate of Education or who have general educational qualifications accepted by the Director.
(iii)Deleted.