Kerala High Court
P.V.Manoharan vs The District Registrar on 14 January, 2011
Author: Antony Dominic
Bench: Antony Dominic
IN THE HIGH COURT OF KERALA AT ERNAKULAM
WP(C).No. 38772 of 2010(V)
1. P.V.MANOHARAN, S/O.VELAYUDHAN,
... Petitioner
Vs
1. THE DISTRICT REGISTRAR,
... Respondent
2. THE SUB REGISTRAR,
3. VIGIL JOSEPH, S/O.JOSEPH,
4. M/S.SML FINANCE, APE SHOW ROOM,
For Petitioner :SRI.K.RAVEENDRAN
For Respondent : No Appearance
The Hon'ble MR. Justice ANTONY DOMINIC
Dated :14/01/2011
O R D E R
ANTONY DOMINIC, J.
================ W.P.(C) NO. 38772 OF 2010 ===================== Dated this the 14th day of January, 2011 J U D G M E N T Learned counsel for the petitioner seeks permission to withdraw the writ petition. Leave granted. Accordingly, the writ petition is dismissed as withdrawn.
ANTONY DOMINIC, JUDGE Rp