Delhi High Court - Orders
Amir Khan And Ors vs The State (Govt. Of Nct Of Delhi) And Anr on 14 January, 2019
Author: Najmi Waziri
Bench: Najmi Waziri
$~31
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(CRL) 2454/2018
AMIR KHAN AND ORS. ..... Petitioners
Through:
Versus
THE STATE (GOVT. OF NCT OF DELHI) AND ANR.
..... Respondents
Through: Mr. Tarang Srivastava, APP for Mr.
Rahul Mehra, Standing Counsel for
State.
CORAM:
HON'BLE MR. JUSTICE NAJMI WAZIRI
ORDER
% 14.01.2019 Compliance affidavit alongwith photographs has been filed on behalf of the DCF (North).
It is expected that the plantation will be nurtured.
NAJMI WAZIRI, J JANUARY 14, 2019 RW