Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 2 in U.P. Prison Administration and Reforms Department Engineering (Gazetted) Service Rules, 2006 2. Status of the service. - The Uttar Pradesh Prison Administration and Reforms Department Engineering (Gazetted) Service is a service comprising Group 'A' and Group 'B' posts.
