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Inam Ur Rahman Altaf Ur Rahman Qureshi vs Divisional Caste Certificate Scrutiny ... on 1 March, 2019

      ITEM NO.13                        REGISTRAR COURT. 2                 SECTION IX

                                  S U P R E M E C O U R T O F      I N D I A
                                          RECORD OF PROCEEDINGS


                                        BEFORE THE REGISTRAR AVANI PAL SINGH

      Petition(s) for Special Leave to Appeal (C)                 No(s).   6431-6432/2017

      INAM UR RAHMAN ALTAF UR RAHMAN QURESHI                            Petitioner(s)

                                                    VERSUS

      DIVISIONAL CASTE CERTIFICATE SCRUTINY COMMITTEE AND ORS. & ORS.
                                                    Respondent(s)

      (refer Ld. Registrar Court order dated 16.01.2019. list on
      1.03.2019 )

      Date : 01-03-2019 These petitions were called on for hearing today.



      For Petitioner(s)
                                       Mr. Pratik R. Bombarde, AOR

      For Respondent(s)                Mr.S.S.Bandaru,Adv.
                                       Mr. Nishant Ramakantrao Katneshwarkar, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Service is complete qua respondent No.3 but no one has entered appearance on his behalf.

Four week’s time, as a last chance, is given to respondent Nos.1,2,4 & 5 to file counter affidavit.

Matter be processed for listing before the Hon’ble Court as per rules after expiry of four weeks.

AVANI PAL SINGH Digitally signed by SUSHMA KUMARI Registrar BAJAJ SB Date: 2019.03.02 10:50:56 IST Reason: