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[Cites 0, Cited by 0] [Section 70(1)] [Section 70] [Entire Act]

State of Uttar Pradesh - Subsection

Section 70(1)(b) in The United Provinces Excise Act, 1910

(b)of an offence punishable under Section 64, Section 66, Section 67 or Section 68 except on the complaint or report of the Collector or an Excise Officer authorised by him by a general or special order in that behalf.