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[Cites 0, Cited by 0] [Section 194(1)] [Section 194] [Entire Act]

NCT Delhi - Subsection

Section 194(1)(e) in The New Delhi Municipal Council Act, 1994

(e)obstruct any officer or other employee of the Council in the discharge of his duties under this Chapter or refuse or wilfully neglect to furnish him with the means necessary for the making of any entry, inspection, examination or inquiry thereunder in relation to any water or sewage work; or