Madhya Pradesh High Court
Anoop Jaiswal @ Jassa vs The State Of Madhya Pradesh on 24 April, 2021
Author: Vishal Dhagat
Bench: Vishal Dhagat
1 MCRC-18346-2021 The High Court Of Madhya Pradesh MCRC-18346-2021 (ANOOP JAISWAL @ JASSA Vs THE STATE OF MADHYA PRADESH) 1 Jabalpur, Dated : 24-04-2021 Heard through Video Conferencing.
List the case along with MCRC-4211-2021.
(VISHAL DHAGAT)
JUDGE
Vikram
Signature
SAN Not
Verified
Digitally signed by
VIKRAM SINGH
Date: 2021.04.24
17:16:57 IST