Section 155(2)(b) in The Income Tax Act, 1961

[Cites 0, Cited by 1] [Section 155(2)] [Section 155] [Entire Act]

Union of India - Subsection

Section 155(2)(b) in The Income Tax Act, 1961

(b)on any reduction or enhancement made in the income of the association or body under this section, section 154, section 250, section 254, section 260, section 262, section 263 or section 264, [or] [ Inserted by Act 67 of 1984, Section 30 (w.e.f. 1.10.1984).]

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Union of India - Subsection

Section 155(2)(b) in The Income Tax Act, 1961