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State of Rajasthan - Section

Section 14 in Rajasthan Madarsa Education Assistant Subordinate Service Rules, 2013

14. Determination of vacancies.

(1)Subject to the provisions of these rules, the Appointing Authority shall determine on 1st April every year, the actual number of vacancies occurring during the financial year.
(2)Where a post is to be filled in by a single method as prescribed in these rules or Schedule, the vacancies so determined shall be filled in by that method.