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[Cites 0, Cited by 1] [Section 68(2)] [Section 68] [Entire Act]

Union of India - Subsection

Section 68(2)(g) in Motor Vehicles Act, 1939

(g)[ the fees to be paid in respect of applications for permits, duplicate permits and plates;] [Substituted by section 61, Act 100 of 1956, (w.e.f. 16-2-1957).]
(gg)[ the exemption of prescribed persons or prescribed classes of persons from payment of all or any or any portion of the fees payable under this Chapter;] [Added by Act 20 of 1942, section 16.]