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Supreme Court - Daily Orders

All India Federation Of Customs, ... vs Union Of India on 30 January, 2017

     ITEM NO.63                             REGISTRAR COURT. 1                       SECTION XIV

                                     S U P R E M E C O U R T O F             I N D I A
                                             RECORD OF PROCEEDINGS


                                   BEFORE THE REGISTRAR MR. PAWAN DEV KOTWAL

     Petition(s) for Special Leave to Appeal (C) No(s).                             26336/2016

     ALL INDIA FEDERATION OF CUSTOMS, CENTRAL EXCISE AND SERVICE TAX
     SC/ST EMPLOYEES WELFARE ORGANIZATION
                                                       Petitioner(s)

                                                         VERSUS

     UNION OF INDIA AND ORS ETC                                                     Respondent(s)
     (with interim relief and office report)


     Date : 30/01/2017 This petition was called on for hearing today.

     For Petitioner(s)
                                            Mr. K L D S Vinober, Adv.
                                            Mr. A. Subba Rao,Adv.


     For Respondent(s)
                                            Mr.   Tashriq Ahmad, Adv.
                                            Mr.   B. Krishna Prasad,Adv.
                                            Ms.   Swikriti Singhania, Adv.
                                            Mr.   Siddharth Singla,Adv.
                                            Ms.   Manjeet Chawla,Adv.

                                UPON hearing the counsel the Court made the following
                                                   O R D E R

Four weeks' time, as last opportunity, is granted to respondent No.1 for filing counter affidavit.

None appears for respondent Nos.2 to 5, despite due service.

Respondent Nos.6, 7 and 10 have already filed the counter affidavit.

The Ld. Advocate-on-Record, Mr. Anupam Lal Das appears for respondent Nos.8 and 9.

Signature Not Verified

He seeks time to file vakalatnama and counter affidavit.

Digitally signed by RUPAM DHAMIJA Date: 2017.01.31

Be filed within four weeks' time.

16:35:44 IST Reason:

List again on 1.3.2017.

(PAWAN DEV KOTWAL) Registrar