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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Tamilnadu - Subsection

Section 15(2)(g) in Tamil Nadu District Municipalities Building Rules, 1972

(g)Ventilation for staircases. - Every staircase shall be lighted and ventilated to the satisfaction of the executive authority from an open space.