Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act] State of Andhra Pradesh - Subsection Section 19(2)(b) in The Andhra Pradesh State Agricultural Council Act, 2020 (b)shall be limited to the institution to which they are attached for the time being for the purpose of teaching and research work; and