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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(6) in U.P. Consolidation of Holdings Rules, 1954

(6)[ Exchange ratio means the paisa value per bigha or acre or hectare of a plot relative to the value of a bigha or an acre or a hectare of Standard plots of the unit.Explanation. - (a) The Paisa value of a Standard plot shall be paise 100.
(b)The exchange ratio of all plots shall be expressed in multiples of 10 paisa ranging between 100 paise and 10 paise."]
Note. - This will apply where notification under Section 4 of the Act has now been issued or where notified but valuation work has not been completed.