Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23A(3)] [Section 23A] [Entire Act] Union of India - Subsection Section 23A(3)(c) in THE REGIONAL RURAL BANKS ACT, 1976 (c)the other terms and conditions for the amalgamation of Regional Rural Banks; and