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State of Bihar - Section
Section 16 in Bihar Vigilance Investigation Cadre Rules, 2012
16. Departmental Promotion Committee.
-| (1) | To consider the promotion from policeSub-Inspector to Police Inspector grade, the DepartmentalPromotion Committee as per rule shall be constituted as follows:- | |
| (a) | Additional Director General of Police,VigilanceDepartment | Chairman |
| (b) | Inspector General of Police, VigilanceDepartment | Member |
| (c) | Deputy inspector General of Police,VigilanceDepartment belonging to Scheduled Castes/Tribes | Member |
| (d) | Superintendent of Police,Vigilance Departmentdoing establishment work | Member Secretary |
| (2) | To consider the promotion from police Inspectorto Deputy Superintendent of Police grade, the DepartmentalPromotion Committee as per rule shall be constituted as follows:- | |
| (a) | Chairman/Member,Bihar Public Service Commission | Chairman |
| (b) | Principal Secretary,Vigilance Department | Member |
| (c) | Additional Director General of Police,VigilanceDepartment | Member |
| (d) | An Officer belonging to Scheduled Castes/Tribesnominated by General Administration Department | Member Secretary |
| (3) | To consider the promotion from DeputySuperintendent of Police to Senior Deputy Superintendent ofPolice/Additional Superintendent of Police/Superintendent ofPolice grade, the Departmental Promotion Committee aa per ruleshall be constituted as follows :- | |
| (a) | Principal Secretary,Vigilance Department | Chairman |
| (b) | Additional Director General of Police, VigilanceDepartment | Member |
| (c) | Inspector General of Police | Member |
| (d) | An Officer belonging to Scheduled Castes/Tribesnominated by General Administration Department | Member |