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State of Bihar - Section

Section 16 in Bihar Vigilance Investigation Cadre Rules, 2012

16. Departmental Promotion Committee.

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(1) To consider the promotion from policeSub-Inspector to Police Inspector grade, the DepartmentalPromotion Committee as per rule shall be constituted as follows:-
(a) Additional Director General of Police,VigilanceDepartment Chairman
(b) Inspector General of Police, VigilanceDepartment Member
(c) Deputy inspector General of Police,VigilanceDepartment belonging to Scheduled Castes/Tribes Member
(d) Superintendent of Police,Vigilance Departmentdoing establishment work Member Secretary
(2) To consider the promotion from police Inspectorto Deputy Superintendent of Police grade, the DepartmentalPromotion Committee as per rule shall be constituted as follows:-
(a) Chairman/Member,Bihar Public Service Commission Chairman
(b) Principal Secretary,Vigilance Department Member
(c) Additional Director General of Police,VigilanceDepartment Member
(d) An Officer belonging to Scheduled Castes/Tribesnominated by General Administration Department Member Secretary
(3) To consider the promotion from DeputySuperintendent of Police to Senior Deputy Superintendent ofPolice/Additional Superintendent of Police/Superintendent ofPolice grade, the Departmental Promotion Committee aa per ruleshall be constituted as follows :-
(a) Principal Secretary,Vigilance Department Chairman
(b) Additional Director General of Police, VigilanceDepartment Member
(c) Inspector General of Police Member
(d) An Officer belonging to Scheduled Castes/Tribesnominated by General Administration Department Member