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State of Karnataka - Section

Section 7 in Roerich and Devikarani Roerich Estate (Acquisition and Transfer) Act, 1996

7. Amount to be given to owners, transferees and other interested persons.

- For the transfer to and vesting in the Government of the Estate under section 3 and the right, title and interest in relation to the Estate, the Government shall pay an amount of rupees five hundred lakhs by depositing the same with the Commissioner and the said amount shall be paid to the owners, transferees or such other persons entitled thereto in the manner specified in Chapter IV.