Supreme Court - Daily Orders
M. Ravishankar Naik vs S. Nagaraja Rao (Retired) on 6 January, 2025
Author: Pankaj Mithal
Bench: Pankaj Mithal
ITEM NO.43 COURT NO.16 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 18430/2024
[Arising out of impugned final judgment and order dated 04-10-2024
in CRLP No. 8609/2018 passed by the High Court of Andhra Pradesh at
Amravati]
M. RAVISHANKAR NAIK Petitioner(s)
VERSUS
S. NAGARAJA RAO (RETIRED) & ORS. Respondent(s)
(FOR ADMISSION )
Date : 06-01-2025 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE PANKAJ MITHAL
HON'BLE MR. JUSTICE AHSANUDDIN AMANULLAH
For Petitioner(s) Mr. Kumar Parimal, Adv.
Mr. Chandra Pratap, Adv.
Mr. Smarhar Singh, AOR
For Respondent(s)
UPON hearing the counsel the court made the following
O R D E R
Issue notice, returnable in six weeks.
(Ram Subhag Singh) (Geeta Ahuja) Assistant Registrar Assistant Registrar-cum-PS Signature Not Verified Digitally signed by geeta ahuja Date: 2025.01.08 11:39:43 IST Reason: