Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 57(2)] [Section 57] [Entire Act]

State of Manipur - Subsection

Section 57(2)(j) in Manipur (Village Authorities in Hill Areas) Act, 1956

(j)the procedure for the transfer of criminal cases and civil suits from one village court to another village court or to any other court;