Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(3) in THE ADMINISTRATOR GENERAL’S ACT, 1913 (3)“Government” means the Government of the Punjab:[Substituted by the Administrator General’s (Amendment) Act 2012 (V of 2012).]
