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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(1)(c) in The Calcutta Metropolitan Planning Area (Use And Development Of Land) Control Act, 1965

(c)the allotment or reservation of land for roads, gardens, recreation groundsÂ’ schools, markets and for other purposes of general public interest;