Kerala High Court
Smt.Prabha. K vs The Director on 1 August, 2012
Author: S.Siri Jagan
Bench: S.Siri Jagan
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR.JUSTICE S.SIRI JAGAN
WEDNESDAY, THE 1ST DAY OF AUGUST 2012/10TH SRAVANA 1934
WP(C).No. 34269 of 2011 (C)
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PETITIONER(S):
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SMT.PRABHA. K., W/O.SURESH,
HIGH SCHOOL ASSISTANT (MATHEMATICS),
KADATHANADU HIGH SCHOOL, PURAMERI,
KOZHIKKODE DISTRICT.
BY ADVS. SRI.T.V.JAYAKUMAR NAMBOODIRI,
SRI.P.S.BINU.
RESPONDENT(S):
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1. THE DIRECTOR,
DIRECTOR OF HIGHER SECONDARY SCHOOLS,
THIRUVANANTHAPURAM-1.
2. THE MANAGER,
KADATHANAD RAJA'S HIGHER SECONDARY SCHOOL,
P.O. PURAMERI, KOZHIKODE DISTRICT, PIN-673 503.
3. MANAGEMENT COMMITTEE OF KADATHANAD
RAJA'S HIGHER SECONDARY SCHOOL,
REPRESENTED BY ITS SECRETARY,
P.O.PURAMERI, KOZHIKODE DISTRICT, PIN-673 503.
BY GOVT. PLEADER MR.M.A. FAYAZ.
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 01-08-2012, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
rs.
S.SIRI JAGAN, J.
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W.P(C).No.34269 of 2011
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Dated this the 1st day of August, 2012
J U D G M E N T
Learned counsel for the petitioner submits that this writ petition has become infructuous. Accordingly, this writ petition is dismissed as infructuous.
Sd/-
sdk+ S.SIRI JAGAN, JUDGE ///True copy/// P.A. to Judge