Allahabad High Court
Commissioner Central Excise Lucknow ... vs M/S Chotey Lal Radhey Shyam Capital ... on 12 July, 2017
Author: Sudhir Agarwal
Bench: Sudhir Agarwal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 3 Case :- CENTRAL EXCISE APPEAL No. - 5 of 2016 Appellant :- Commissioner Central Excise Lucknow Ashok Marg Lko. Respondent :- M/S Chotey Lal Radhey Shyam Capital Cinema Building Lko. Counsel for Appellant :- Dipak Seth Counsel for Respondent :- Gopal Singh Bisht [G.S.Bi Hon'ble Sudhir Agarwal,J.
Hon'ble Ravindra Nath Mishra-II,J.
1. Sri Dipak Seth, learned counsel for appellant has sought adjournment on the ground of his illness.
2. List this case on 17.07.2017.
Order Date :- 12.7.2017 Pachhere/-